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State of Rajasthan - Section

Section 15 in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

15. Technical committee.

(1)The Technical Committee shall be consist of the following, namely: -
(a) Chief/Senior Electrical Inspector (HoD) - Chairperson
(b) Electrical Inspector/Assistant ElectricalInspector - Member Secretary
(c) Principal, Industrial Training Institute,nominated by the Government - Member
(d) An officer having degree in ElectricalEngineering working underEnergy Department as representative ofthe Government nominated by the Secretary, Energy Department - Member
(e) An officer having degree in ElectricalEngineering nominated by the DirectorGeneral of Mines SafetyGovernment of India. (Presence required in case of discussiononthe matters related to mines only) - Member