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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

State of Punjab - Subsection

Section 4A(2) in The Punjab Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1978

(2)The Sub-Registrar or the Joint Sub-Registrar, as the case may be, receiving the declaration referred to in sub-section (1) as immediately as practicable on receipt thereof, record in a register to be maintained in this behalf the fact of the receipt of such declaration or variation.