Section 90 in The Rajasthan Municipalities (Election) Rules, 1994
90. Election of Vice-Chairman.
- The election of Vice-Chairman shall be held on the day immediately succeeding the day on which the result of election of Chairman is declared in according with the provisions of foregoing rules contained in this chapter subject to the following variations namely:-The reference therein to Chairman wherever it occurs shall be construed as reference to Vice-Chairman :Provided that the State Election Commission may for reasons to be recorded in writing, direct the election of Vice-Chairman to be held on some other day and time as it deems fit.
