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Chattisgarh High Court

Ajay Hariharno vs Up Mahaprabandhak / Apealiya Adhikari, ... on 26 February, 2019

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                           Order Sheet
                                      WPS No. 3246 of 2016


26.02.2019          Mr. Ajay Hariharno, Petitioner in person.

                    Mr. P. R. Patankar & Mr. Harshal Chauhan, counsel for respective

              respondents.

Due to paucity of time, matter could not be taken today. List this case on 20/03/2019 for final disposal at motion stage.

Sd/-

(P. Sam Koshy) JUDGE Rohit