Chattisgarh High Court
Ajay Hariharno vs Up Mahaprabandhak / Apealiya Adhikari, ... on 26 February, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 3246 of 2016
26.02.2019 Mr. Ajay Hariharno, Petitioner in person.
Mr. P. R. Patankar & Mr. Harshal Chauhan, counsel for respective
respondents.
Due to paucity of time, matter could not be taken today. List this case on 20/03/2019 for final disposal at motion stage.
Sd/-
(P. Sam Koshy) JUDGE Rohit