Section 11 in Uttar Pradesh State Universities Act, 1973
11. Pro-Chancellor
. - (1) Maharaja Vibhuti Narain Singh of Varanasi shall continue to be the Pro-Chancellor for life of the Sampurnanand Sanskrit Vishvavidyalaya.(2)The Pro-Chancellor shall, in the absence of the Chancellor, preside at meetings of the Court and at any convocation of the Vishvavidyalaya.(3)The Pro-Chancellor shall have such other powers as may be conferred upon him by or under this Act or the Statutes.
