Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2008 5. Categorisation of consultants. - Consultants shall be categorised as:(a)Corporate consultants;(b)Individual consultants; and(c)Professional experts.
