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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(3)(f) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(f)Where the functionaries are found to have misappropriated the funds, they may repay the same in the Exit Conference and the same shall be deposited in the designed account of the District Programme Coordinator/ Commissioner, MGNREGS and a receipt will be issued to the person there itself.