Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 188(1)] [Section 188] [Entire Act] State of Punjab - Subsection Section 188(1)(e) in The Punjab Panchayati Raj Act, 1994 (e)all receipts on account of taxes, tolls, rates, cess, fee including local rates and fees levied by the Zila Parishad ;