Section 6 in The Companies (Registration of Foreign Companies) Rules, 2014
6. List of places of business of foreign company.
- Every foreign company shall file with the Registrar, along with the financial statement, in Form FC.3 with such fee as provided under Companies (Registration Offices and Fees) Rules, 2014 a list of all the places of business established by the foreign company in India as on the date of balance sheet.
