Section 5(6) in Jammu and Kashmir Civil Services (Medical Attendance-Cum-Allowance) Rules, 1990
(6)[ The cost of vaccines to be used for treatment of dog bites, shall be reimbursed on the recommendations of Chief Medical Officer/Medical Superintendent of Government Hospitals on whose advise the injunction have been administered.] [Sub-rule (6) inserted vide SRO 142 dated 8-5-1998.][5-A
