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State of Rajasthan - Section

Section 8 in The Rajasthan Grant of Subsidy (On Managerial Staff) to Small Scale Industries Run by Cooperative Societies Rules, 1970

8. Inspection and Audit.

- The Registrar may authorise Director, Assistant Director, District Industries Officer, Assistant Registrar, and Accountant General, Rajasthan or any other officer to inspect books of Co-operative societies.