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[Cites 0, Cited by 0] [Section 2] [Entire Act]

British India - Subsection

Section 2(2) in The Indian Companies (Foreign Interests) Act, 1918

(2)All words and expressions used in this Act and defined in the 4 Indian Companies Act, 1913 , (7 of 1913 ) shall be deemed to have the meanings respectively attributed to them by that Act.