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State of Rajasthan - Section

Section 14 in The Rajasthan Agricultural Produce Markets Rules, 1963

14. Publication of list of Nominations.

- As soon as may be after the date fixed for the presentation of nomination papers, the Collector or the person authorised by him under Rule 11, shall publish a list in Form-11 of all nominations received with a notice that the nomination papers shall be scrutinised on the date appointed under clause (c) of Rule 10 at the place and hour specified in the notice. The list of the nominations and the notice shall be published in such manner as the Collector or the person authorised as aforesaid may deem fit.