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State of Andhra Pradesh - Section

Section 84 in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

84. Closing of Poll.

(1)The Presiding Officer shall close a polling station at the hour fixed in that behalf:Provided that all electors present at the polling station before it is closed shall be allowed to cast their votes.
(2)If any question arises whether an elector was present at the polling station before it was closed it shall be decided by the Presiding Officer and his decision shall be final.