Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(5) in The Orissa Secretariat Service Rules, 1980

(5)Upon reversion in pursuance of Sub-rule (4) the officer shall occupy the same position in the lower service, grade or post which would have occupied but for his promotion.Note - Reversions in pursuance of Sub-rules (4) and (5) of this rule shall be deemed to be reversions under Explanation (d) below Rule 13 of the Orissa Civil Services (Classification, Control and Appeal) Rules, 1962.