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Telecom Regulatory Authority Of India - Section

Section 34 in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

34. Publicity of information by broadcasters.

- Every broadcaster shall publicise the maximum retail price of all pay channels and bouquets, through website and running scrolls on the concerned channels, periodically for wide publicity amongst the consumers and submit details of such measures to the Authority.