Gujarat High Court
Saiyed Sabdarhussain Iqbalhussain vs State Of Gujarat on 7 February, 2020
Author: S.H.Vora
Bench: S.H.Vora
C/SCA/3442/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 3442 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3445 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3491 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3492 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3493 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3497 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3555 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3560 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3566 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3570 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3571 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3572 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3573 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3575 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3577 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3580 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3586 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3587 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 3596 of 2020
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NILESH AMRUT SHIRSATH
Versus
STATE OF GUJARAT
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C/SCA/3442/2020 ORDER
Appearance:
G K VAGHANI(7830) for the Petitioner(s) No. 1
K T BELADIYA(9101) for the Petitioner(s) No. 1
MS NEHA M KHATRI(10547) for the Petitioner(s) No. 1
for the Respondent(s) No. 2,3
DIVYANGNA JHALA AGP (99) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.H.VORA
Date : 07/02/2020
COMMON ORAL ORDER
Notice returnable on 5.3.2020. Learned A.G.P. waives service of notice for the respondent State.
Direct service is permitted. Office to place copy of the order in each of the petition.
(S.H.VORA, J) SURESH SOLANKI Page 2 of 2 Downloaded on : Fri Feb 12 06:43:56 IST 2021