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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(2)(f) in The M.P. Electricity Duty Act, 1949

(f)any other matter for which no provision has been made in the Act and for which provision is, in the opinion of the State Government, necessary.