Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(1) in J.K. Lakshmipat University, Jaipur Act, 2011 (1)There shall be a Dean of each Faculty who shall be appointed by the President for a period of three years in such manners as may be prescribed by the Statutes.
