Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 67 in The United Provinces Tenancy Act, 1939 67. Only certain land-holders to give consent . - No land-holder other than a landlord shall give consent to the making of an improvement which he is not himself entitled to make.
