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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3)(b) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(b)plan, establish, implement, operate, monitor, review, maintain and continually improve Information Security Management System (ISMS) of the "Protected System" as per latest "Guidelines for Protection of Critical Information Infrastructure" released by the National Critical Information Infrastructure Protection Centre or an industry accepted standard duly approved by the said National Critical Information Infrastructure Protection Centre;