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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

Daman and Diu - Subsection

Section 15(3)(d) in The Goa, Daman and Diu Prevention of Begging Act, 1972

(d)advise the Government generally on the working of this Act, and particularly on any point referred to it by the Chief Inspector or any other officer specified by the Government.