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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(m) in THE ANDHRA PRADESH MILLETS BOARD ACT, 2020

(m)in doing the above functions, the board shall work in close liaison with other national and State Government agencies so that there is no duplication of efforts.