Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Bihar - Subsection Section 73(4) in The Bihar Motor Vehicles Rules, 1992 (4)Every application for a duplicate copy shall be:-(i)in respect of any permit or any countersignature of a permit in Form P. C. B. D.(ii)in respect of any agent's licence in Form L. Ag.D.
