Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 26 in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019 26. The Schools of Studies: -(l)There shall be such number of the Schools of Studies as the University may determine from time to time.(2)The constitution, powers and functions of the Schools of Studies shall be such as may be prescribed.
