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Supreme Court - Daily Orders

Lg Polymers India Private Limited vs Andhra Pradesh Pollution Control Board on 25 March, 2021

Bench: Uday Umesh Lalit, Indira Banerjee, K.M. Joseph

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     ITEM NO.14                Court 3 (Video Conferencing)            SECTION XVII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).   2816/2020

     LG POLYMERS INDIA PRIVATE LIMITED                               Appellant(s)

                                                   VERSUS

     ANDHRA PRADESH POLLUTION CONTROL BOARD & ORS.                   Respondent(s)

     (IA No. 69139/2020 - EX-PARTE STAY; IA No. 69140/2020 - EXEMPTION
     FROM FILING AFFIDAVIT; IA No. 52395/2020 - EXEMPTION FROM FILING
     AFFIDAVIT; IA No. 69138/2020 - EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT; IA No. 50073/2020 – INTERVENTION/ IMPLEADMENT;IA
     No. 69141/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/
     ANNEXURES; IA No. 52391/2020 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/ FACTS/ ANNEXURES & IA No. 69142/2020 - PERMISSION TO
     PLACE ON RECORD SUBSEQUENT FACTS)

     WITH
     SLP(C) No. 10117-10119/2020 (XII-A)
     (FOR ADMISSION and I.R.)

      C.A. No. 2665/2020 (XVII)
     (IA No. 57476/2020 - EX-PARTE STAY)

     Date : 25-03-2021 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MS. JUSTICE INDIRA BANERJEE
                         HON'BLE MR. JUSTICE K.M. JOSEPH

     For Appellant(s)              Mr. Mukul Rohatgi, Senior Advocate
                                   Mr Shyam Divan, Senior Advocate
                                   Mr Anuj Berry, Advocate
                                   Mr Aashish Gupta, Advocate
                                   Mr Chaitanya Safaya, Advocate
                                   Mr P S S Bhargava Advocate
                                   Mr. S. S. Shroff, AOR
Signature Not Verified

     For Respondent(s)
Digitally signed by
Indu Marwah
                                   Mr.   Nikhil Nayyar, Senior Advocate
Date: 2021.03.27
12:37:37 IST                       Mr.   TVS Raghavendra Sreyas, AoR
Reason:
                                   Ms.   Sugandha Batra, Advocate
                                   Mr.   Siddharth Vasudev, Advocate
                                   Ms.   Gayatri Gulati, Advocate
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                    Mr. C. Suman Reddy, Advocate

                    Mr. Mahfooz A. Nazki, AOR
                    Mr. Polanki Gowtham, Advocate
                    Mr. Shaik Mohamad Haneef, Advocate
                    Mr T. Vijaya Bhaskar Reddy, Advocate
                    Mr. Amitabh Sinha, Advocate
                     Mr. Shrey Sharma, Advocate

                    Mr. Saurabh Mishra, AOR
                    Mr.Onkar Singh, Advocate
                    Mr.Neha Tripathi, Advocate
                    Mr.Rakesh Chander, Adv.

                    Ms.Aishwarya Bhati (Arguing Counsel)
                    Mr.Gurmeet Singh Makker, Aor
                    Mr. Ashish Rana, Adv
                    Mr. Shovan Mishra, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

List on 28.04.2021 at the end of the Board.

(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER