Supreme Court - Daily Orders
Lg Polymers India Private Limited vs Andhra Pradesh Pollution Control Board on 25 March, 2021
Bench: Uday Umesh Lalit, Indira Banerjee, K.M. Joseph
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ITEM NO.14 Court 3 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2816/2020
LG POLYMERS INDIA PRIVATE LIMITED Appellant(s)
VERSUS
ANDHRA PRADESH POLLUTION CONTROL BOARD & ORS. Respondent(s)
(IA No. 69139/2020 - EX-PARTE STAY; IA No. 69140/2020 - EXEMPTION
FROM FILING AFFIDAVIT; IA No. 52395/2020 - EXEMPTION FROM FILING
AFFIDAVIT; IA No. 69138/2020 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT; IA No. 50073/2020 – INTERVENTION/ IMPLEADMENT;IA
No. 69141/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/
ANNEXURES; IA No. 52391/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/ FACTS/ ANNEXURES & IA No. 69142/2020 - PERMISSION TO
PLACE ON RECORD SUBSEQUENT FACTS)
WITH
SLP(C) No. 10117-10119/2020 (XII-A)
(FOR ADMISSION and I.R.)
C.A. No. 2665/2020 (XVII)
(IA No. 57476/2020 - EX-PARTE STAY)
Date : 25-03-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE K.M. JOSEPH
For Appellant(s) Mr. Mukul Rohatgi, Senior Advocate
Mr Shyam Divan, Senior Advocate
Mr Anuj Berry, Advocate
Mr Aashish Gupta, Advocate
Mr Chaitanya Safaya, Advocate
Mr P S S Bhargava Advocate
Mr. S. S. Shroff, AOR
Signature Not Verified
For Respondent(s)
Digitally signed by
Indu Marwah
Mr. Nikhil Nayyar, Senior Advocate
Date: 2021.03.27
12:37:37 IST Mr. TVS Raghavendra Sreyas, AoR
Reason:
Ms. Sugandha Batra, Advocate
Mr. Siddharth Vasudev, Advocate
Ms. Gayatri Gulati, Advocate
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Mr. C. Suman Reddy, Advocate
Mr. Mahfooz A. Nazki, AOR
Mr. Polanki Gowtham, Advocate
Mr. Shaik Mohamad Haneef, Advocate
Mr T. Vijaya Bhaskar Reddy, Advocate
Mr. Amitabh Sinha, Advocate
Mr. Shrey Sharma, Advocate
Mr. Saurabh Mishra, AOR
Mr.Onkar Singh, Advocate
Mr.Neha Tripathi, Advocate
Mr.Rakesh Chander, Adv.
Ms.Aishwarya Bhati (Arguing Counsel)
Mr.Gurmeet Singh Makker, Aor
Mr. Ashish Rana, Adv
Mr. Shovan Mishra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 28.04.2021 at the end of the Board.
(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER