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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(3)(d) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(d)There shall be only one side stationary street vending on a road having width between 12 meters to 24 meters while both side stationary vending shall be allowed on a road having road width of 30 meters and above.