Section 10(1) in The Punjab Shops and Commercial Establishments Act, 1958
(1)Save as otherwise provided by this Act, every establishment shall remain closed on every Sunday :Provided that, in the case of an establishment attached to a factory the employer may substitute the close day of such establishment so as to correspond to the substituted close day of the factory in the same manner and subject to the same conditions as are laid down in this behalf in the Factories Act, 1948 :[Provided further that Government may by notification fix any other day to be the close day in respect of any class of establishments for the whole of the State or any part thereof.] [Second Proviso added by Punjab Act No. 1 of 1964, section 9.]
