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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Kerala - Subsection

Section 1(4) in Kerala Parks, Play-fields and Open Spaces (Preservation and Regulation) Act, 1968

(4)It shall apply-
(a)to the cities of Trivandrum, Cochin and Calicut; and
(b)to every municipality and township in the State of Kerala.