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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in The Port Rules for the Port of Bombay

(2)Off Karanja IslandThat area comprehended between the shore of the Island of Karanja and the following boundary lines viz:On the North. - A straight line drawn from North Karanja Buoy through Uran Beacon to Shewa Beacon.On the West. - From North Karanja buoy along a straight line drawn to the Spoil Ground Light Buoy to a buoy placed at the point where Karanja Beacon is in transit with the boundary pillar on the North end of Karanja Island and from thence to Karanja Beacon, from thence South along an extended line drawn through Green Island and Karanja Beacon to a position with Sunk Rock Light-house in transit Old Lookout Tower at Colaba, from therence W.N.W. along the line of sunk Rock Light-house and Old Lookout Tower, to a buoy placed at the point where this line of the Spoil Ground Light Buoy and South Karanja Buoy and from thence to South Karanja Buoy.On the South. - A straight line drawn from South Karanja Buoy to a position on the East Port Limit where the boundary pillar on the South end of Karanja bears 49 distant 5 cables in 10 feet L.W.O.S.T.This area is liable to restriction to conform the exigencies of the deference of the port and is required to be cleared to craft a necessary during heavy gun practice.The area of the Spoil Depositing Ground marked by buoys, as from time to time required, is to be kept clear and all fishing is prohibited therein.