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[Cites 0, Cited by 0] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(3) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(3)Change shall be offered in order of seniority determined in accordance with sub-rule (2) and having regard to the officer's preference as far as possible.Provided that no change of residence shall be allowed during a period of six months immediately preceding the date of superannuation.