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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(vi) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

(vi)[ The counseling for all admission to postgraduate course for seats under the all India quota as well as for all Homoeopathy educational institutions established by the Central Government and any Deemed Universities shall be conducted by authority designated by the Central Government.] [Substituted by Notification No. 12-11/2010-CCH(Part II)(1), dated 19.6.2019.]