Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 89 in Mizoram Excise Rules, 1983 89. Establishment and their cost. - The distiller shall employ such officers and establishment as the Commissioner may direct to the charge of distillery. The cost of such officers and establishment shall be borne by the owner of the distillery.
