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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(3) in Securities And Exchange Board Of India (Merchant Bankers) Regulations, 1992

(3)The Board on being satisfied that the applicant is eligible for renewal of certificate shall grant a certificate in Form B and send intimation to the applicant mentioning the category for which the Board has granted the certificate.