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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(ix) in Orissa Minor Minerals Concession Rules, 2004

(ix)Attested copy of documents to establish that he has already set up or has definite plan for setting up an industry in the State for processing of decorative stone,