Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 41] [Entire Act] Union of India - Subsection Section 41(2) in The Advocates Act, 1961 (2)[* * *] [ Sub-Section (2) omitted by Act 60 of 1973, Section 31 (w.e.f. 31.1.1974.]
