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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Maharashtra - Subsection

Section 54(2)(a) in Maharashtra Money-Lending (Regulation) Act, 2014

(a)the form of the application for a licence, the further particulars to be included therein and the amount of and the manner for payment of licence fee under section 5 ;