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[Cites 0, Cited by 0] [Section 81(7)] [Section 81] [Entire Act]

State of Madhya Pradesh - Subsection

Section 81(7)(k) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(k)The Department of Social Welfare shall work out the additional modalities of the sponsorship programme through a suitable scheme.