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Gauhati High Court

Page No.# 1/13 vs The State Of Assam And 7 Ors on 12 September, 2024

Author: Nelson Sailo

Bench: Nelson Sailo

                                                               Page No.# 1/13

GAHC010128382023




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/3432/2023

         SYED AHMED ALI AND 5 ORS.
         S/O- LATE SYED ABDULLAH,
         R/O- VILLAGE- DOSTINAGAR,
         P.O- GOALPARA,
         DIST- GOALPARA, ASSAM,

         PRESENTLY SERVING AS KHALASI, IN THE OFFICE OF THE EXECUTIVE
         ENGINEER,
         PUBLIC HEALTH ENGINEERING, GOALPARA DIVISION,
         DIST- GOALPARA, ASSAM

         2: KARENDRA CHANDRA BARMAN
          S/O- LATE HEDLA BARMAN

         R/O- VILLAGE- DHUMERGHAT

         P.O- LAKHIPUR

         DIST- GOALPARA
         ASSAM


         PRESENTLY SERVING AS KHALASI
         IN THE OFFICE OF THE EXECUTIVE ENGINEER

         PUBLIC HEALTH ENGINEERING
         GOALPARA DIVISION

         DIST- GOALPARA
         ASSAM

         3: DIMBESWAR DAS
          S/O- NRIPENDRA DAS
                                           Page No.# 2/13

R/O- VILLAGE- MORNAI

P.O AND P.S - MORNAI

DIST- GOALPARA
ASSAM


PRESENTLY SERVING AS KHALASI
IN THE OFFICE OF THE EXECUTIVE ENGINEER

PUBLIC HEALTH ENGINEERING
GOALPARA DIVISION

DIST- GOALPARA
ASSAM

4: SOYED KARAM SHWAH
 S/O- SOYED SAMSUDDIN

R/O- VILLAGE- TINKONIAPARA

P.O- DUBAPARA

P.S AND DIST- GOALPARA
ASSAM


PRESENTLY SERVING AS KHALASI
IN THE OFFICE OF THE EXECUTIVE ENGINEER

PUBLIC HEALTH ENGINEERING
GOALPARA DIVISION

DIST- GOALPARA
ASSAM

5: SAHAJUDDIN AHMED
 S/O- LATE SUKUR ALI

R/O- VILLAGE- SIMLABARI

P.O- SIMLABARI
 P.S- BAGUAN
DIST- GOALPARA
ASSAM
                                                       Page No.# 3/13

PRESENTLY SERVING AS KHALASI
IN THE OFFICE OF THE EXECUTIVE ENGINEER

PUBLIC HEALTH ENGINEERING
GOALPARA DIVISION

DIST- GOALPARA
ASSAM

6: DILIP DUTTA
 S/O- LATE UDAY DUTTA

R/O- VILLAGE- DOLGOMA

P.O- DOLGOMA
 P.S- MATIA

DIST- GOALPARA
ASSAM


PRESENTLY SERVING AS KHALASI
IN THE OFFICE OF THE EXECUTIVE ENGINEER

PUBLIC HEALTH ENGINEERING
GOALPARA DIVISION

DIST- GOALPARA
ASSA

VERSUS

THE STATE OF ASSAM AND 7 ORS
REP. BY THE ADDL. CHIEF SECRETARY TO THE GOVT OF ASSAM, PUBLIC
HEALTH ENGINEERING DEPARTMENT
DISPUR, GUWAHATI-06

2:THE SECRETARY
TO THE GOVT OF ASSAM
 PUBLIC HEALTH ENGINEERING DEPARTMENT
 DISPUR
 GUWAHATI-06

3:THE SECRETARY
TO THE GOVT OF ASSAM
 PERSONAL (B) DEPARTMENT
 DISPUR
 GUWAHATI-06
                                                                        Page No.# 4/13


            4:THE CHIEF ENGINEER

             PUBLIC HEALTH ENGINEERING DEPARTMENT
             HENGRABARI
             GUWAHATI-781036


            5:THE SUPERENTENDING ENGINEER

             PUBLIC HEALTH ENGINEERING DEPARTMENT

            O/O THE CHIEF ENGINEER

             HENGRABARI
             GUWAHATI-781036


            6:THE EXECUTIVE ENGINEER

             PUBLIC HEALTH ENGINEERING
             GOALPARA DIVISION
             DIST- GOALPARA
             ASSAM

            7:THE SUPERENTENDING ENGINEER

             PUBLIC HEALTH ENGINEERING
             GUWAHATI CIRCLE
             GUWAHATI-21

            8:THE DIVISIONAL LEVEL SELECTION COMMITTEE
             REP. BY THE CHAIRMAN CUM SUPERINTENDING ENGINEER

            PUBLIC HEALTH ENGINEERING
            GUWAHATI CIRCLE
            GUWAHATI-2

Advocate for the Petitioner   : MR. J I BORBHUIYA, MR. L MOHAN,K H CHOUDHURY

Advocate for the Respondent : SC, P H E, SC, PERSONNEL DEPT.




             Linked Case : WP(C)/4445/2023
                                                        Page No.# 5/13


DILIP KUMAR SARMA
SON OF - ABINASH CHANDRA SARMA
RESIDENT OF VILLAGE- BABUPARA
P.O. DUDHNOI
P.S. DUDHNOI
DISTRICT GOALPARA
ASSAM PRESENTLY SERVING AS KHALASI
IN THE OFFICE OF THE EXECUTIVE ENGINEER
PUBLIC HEALTH ENGINEERING
GOALPARA DIVISION
DIST.- GOALPARA
ASSAM


VERSUS

THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO THE
GOVERNMENT OF ASSAM
PUBLIC HEALTH ENGINEERING DEPARTMENT
DISPUR
GUWAHATI-6

2:THE SECRETARY
TO THE GOVERNMENT OF ASSAM
 PUBLIC HEALTH ENGINEERING DEPARTMENT
 DISPUR
 GUWAHATI-6

3:THE SECRETARY
TO THE GOVERNMENT OF ASSAM
PERSONAL (B) DEPARTMENT
DISPUR
GUWAHATI-6

4:THE CHIEF ENGINEER
PUBLIC HEALTH ENGINEERING
(WATER)
ASSAM
HENGRABARI
GUWAHATI-36
DISTRICT- KAMRUP (M)
ASSAM

5:THE SUPERINTENDING ENGINEER
PUBLIC HEALTH ENGINEERING
OFFICE OF THE CHIEF ENGINEER
                                                  Page No.# 6/13

PHE(W)
HENGRABARI
GUWAHATI-36
DISTRICT- KAMRUP (M)
ASSAM

6:THE EXECUTIVE ENGINEER
PUBLIC HEALTH ENGINEERING
GOALPARA DIVISION GOALPARA
DISTRICT- GOALPARA
ASSAM

7:THE SUPERINTENDING ENGINEER
PUBLIC HEALTH ENGINEERING
GUWAHATI CIRCLE
GUWAHATI-21

8:THE DIVISIONAL LEVEL SELECTION COMMITTEE
REPRESENTED BY THE CHAIRMAN CUM SUPERINTENDING ENGINEER
PUBLIC HEALTH ENGINEERING
GUWAHATI CIRCLE
GUWAHATI-21
------------
Advocate for : MR. J I BORBHUIYA
Advocate for : SC
P H E appearing for THE STATE OF ASSAM AND 7 ORS



Linked Case : WP(C)/4464/2023

IBRAHIM ALI
SON OF- LATE SOMSHER ALI
 RESIDENT OF VILLAGE- MILAN NAGAR SANTIPUR
 P.O. BALADMARI
 P.S. GOALPARA
 DIST.- GOALPARA
 ASSAM
 PRESENTLY SERVING AS KHALASI
 IN THE OFFICE OF THE EXECUTIVE ENGINEER
 PUBLIC HEALTH ENGINEERING
 GOALPARA DIVISION
 DISTRICT- GOALPARA
 ASSAM


VERSUS
                                                        Page No.# 7/13

THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO THE
GOVERNMENT OF ASSAM

PUBLIC HEALTH ENGINEERING DEPARTMENT

DISPUR
GUWAHATI-6.

2:THE SECRETARY TO THE GOVT. OF ASSAM
 P.H.E. DEPARTMENT
DISPUR
 GUWAHATI-6.

3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONAL (B) DEPARTMENT
DISPUR
GUWAHATI-6.

4:THE CHIEF ENGINEER
PUBLIC HEALTH ENGINEERING
(WATER)
ASSAM
HENGRABARI
GUWAHATI-36

DISTRICT- KAMRUP(M)
ASSAM.

5:THE SUPERINTENDING ENGINEER
PUBLIC HEALTH ENGINEERING
OFFICE OF THE CHIEF ENGINEER
PHE(W)

HENGRABARI
GUWAHATI-36

DISTRICT- KAMRUP(M)
ASSAM.

6:THE EXECUTIVE ENGINEER
PUBLIC HEALTH ENGINEERING
GOALPARA DIVISION
GOALPARA
DISTRICT- GOALPARA

ASSAM.
                                                        Page No.# 8/13

7:THE SUPERINTENDING ENGINEER
P.H.E.
GUWAHATI CIRCLE
GUWAHATI-21.

8:THE DIVISIONAL LEVEL SELECTION COMMITTEE
REPRESENTED BY THE CHAIRMAN CUM SUPERINTENDING ENGINEER

PUBLIC HEALTH ENGINEERING

GUWAHATI CIRCLE

GUWAHATI-21.
------------
Advocate for : MR. J I BORBHUIYA
Advocate for : SC
P H E appearing for THE STATE OF ASSAM AND 7 ORS



Linked Case : WP(C)/4463/2023

AJIRUDDIN ALI
SON OF LATE MOHAMMAD ALI

RESIDENT OF VILLAGE- BUJRUK MANIKPUR

P.O.- KRISHNAI
 P.S.- KRISHNAI

DISTRICT- GOALPARA
ASSAM

PRESENTLY SERVING AS KHALASI

IN THE OFFICE OF THE EXECUTIVE ENGINEER
 PUBLIC HEALTH ENGINEERING

GOALPARA DIVISION
DISTRICT- GOALPARA
ASSAM.


VERSUS

THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO THE
GOVERNMENT OF ASSAM
                                         Page No.# 9/13


PUBLIC HEALTH ENGINEERING DEPARTMENT

DISPUR
GUWAHATI-6.

2:THE SECRETARY TO THE GOVT. OF ASSAM
 P.H.E. DEPARTMENT
DISPUR
 GUWAHATI-6.

3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONAL (B) DEPARTMENT
DISPUR
GUWAHATI-6.

4:THE CHIEF ENGINEER
PUBLIC HEALTH ENGINEERING
(WATER)
ASSAM
HENGRABARI
GUWAHATI-36

DISTRICT- KAMRUP(M)
ASSAM.

5:THE SUPERINTENDING ENGINEER
PUBLIC HEALTH ENGINEERING
OFFICE OF THE CHIEF ENGINEER
PHE(W)

HENGRABARI
GUWAHATI-36

DISTRICT- KAMRUP(M)
ASSAM.

6:THE EXECUTIVE ENGINEER
PUBLIC HEALTH ENGINEERING
GOALPARA DIVISION
GOALPARA
DISTRICT- GOALPARA

ASSAM.

7:THE SUPERINTENDING ENGINEER
P.H.E.
GUWAHATI CIRCLE
                                                     Page No.# 10/13

GUWAHATI-21.

8:THE DIVISIONAL LEVEL SELECTION COMMITTEE
REPRESENTED BY THE CHAIRMAN CUM SUPERINTENDING ENGINEER

PUBLIC HEALTH ENGINEERING

GUWAHATI CIRCLE

GUWAHATI-21.
------------
Advocate for : MR. J I BORBHUIYA
Advocate for : SC
P H E appearing for THE STATE OF ASSAM AND 7 ORS



Linked Case : WP(C)/4484/2023

PRABIN KHAKHALARY
S/O- PMOHAN KHAKHLARY
R/O- VILL.- SALPARA
P.O. MANUPARA
P.S. DUDHNOI
DIST. GOALPARA
ASSAM AND PRESENTLY SERVING AS KHALASI IN THE OFFICE OF THE
EXECUTIVE ENGINEER
PUBLIC HEALTH ENGINEERING
GOALPARA DIVISION
DIST. GOALPARA
ASSAM


VERSUS

THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO THE
GOVERNMENT OF ASSAM
PUBLIC HEALTH ENGINEERING DEPARTMENT
DISPUR
GUWAHATI-6.

2:THE SECRETARY TO THE GOVT. OF ASSAM
PUBLIC HEALTH ENGINEERING DEPARTMENT
 DISPUR
 GHY-6.

3:THE SECRETARY TO THE GOVT. OF ASSAM
                                                   Page No.# 11/13

PERSONAL (B) DEPARTMENT
DISPUR
GUWAHATI-6.

4:THE CHIEF ENGINEER
PUBLIC HEALTH ENGINEERING (WATER)
ASSAM
HENGRABARI
GUWAHATI-36
DIST. KAMRUP(M)
ASSAM

5:THE SUPERINTENDING ENGINEER
PUBLIC HEALTH ENGINEERING
OFFICE OF THE CHIEF ENGINEER
PHE (W)
HENGRABARI
GUWAHATI-36
DIST. KAMRUP(M)
ASSAM

6:THE EXECUTIVE ENGINEER
PUBLIC HEALTH ENGINEERING
GOALPARA DIVISION
GOALPARA
DIST. GOALPARA
ASSAM

7:THE SUPERINTENDING ENGINEER
PUBLIC HEALTH ENGINEERING
GUWAHATI CIRCLE
GUWAHATI-21.


8:THE DIVISIONAL LEVEL SELECTION COMMITTEE
REPRESENTED BY THE CHAIRMAN CUM SUPERINTENDING ENGINEER
PUBLIC HEALTH ENGINEERING
GUWAHATI CIRCLE
GUWAHATI-21.
------------
Advocate for : MR. J I BORBHUIYA
Advocate for : SC
PERSONAL DEPT. appearing for THE STATE OF ASSAM AND 7 ORS
                                                                       Page No.# 12/13


                                 BEFORE
                     HONOURABLE MR. JUSTICE NELSON SAILO

                                       ORDER

12.09.2024 Heard Mr. J.I. Borbhuiya, learned counsel for the petitioners and Mr. I. Borthakur, learned Standing Counsel, PHE Department.

2. By filing these writ petitions the petitioners claim promotion to Grade- III post.

3. The case of the respondents, on the other hand, is that the petitioners are holding personal post and they are not eligible to be considered for promotion since the post they are holding is ex-cadre post.

4. Mr. I. Borthakur, learned counsel has produced a copy of the order dated 22.09.2023 passed by a co-ordinate Bench of this Court in WP(C) 5579/2023, wherein similar claims made by the petitioners therein was rejected by relying upon the case of Dilip Talukdar & Others Vs. State of Assam & Ors., reported in 2017 (2) GLT 135.

5. The learned counsel for the PHE Department submits that aggrieved the petitioners have filed a writ appeal namely Writ Appeal No.5/2024, but there is no stay of the learned Single Judge's order. He submits that therefore the case of the present petitioners is covered by the judgment rendered by the Co- ordinate Bench of this Court.

6. Mr. J.I. Borbhuiya, learned counsel for the petitioners submits that the outcome of the writ appeal may be awaited.

Page No.# 13/13

7. In view of the above, the matter stands adjourned for 4(four) weeks.

JUDGE Comparing Assistant