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Punjab-Haryana High Court

Smt. Pritam Kaur vs Chandigarh Administration on 23 August, 2013

Author: Satish Kumar Mittal

Bench: Satish Kumar Mittal

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH


                                                              C.W.P. No. 14147 of 1993

                                                              Date of Decision:-23.08.2013

                     Smt. Pritam Kaur                               .....Petitioner

                                   Versus

                     Chandigarh Administration, Chandigarh and others
                                                              .....Respondents

                     CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
                              HON'BLE MR. JUSTICE MAHAVIR S. CHAUHAN.

                     Present:-     None for the petitioner.

                                   Mr. Sanjay Kaushal and Mr. A.P. Setia, Advocates
                                   for the respondents.

                                         ****

                     SATISH KUMAR MITTAL, J.(Oral)

Case called twice but none has put in appearance on behalf of petitioner.

Dismissed in default.

( SATISH KUMAR MITTAL) JUDGE 23.08.2013 ( MAHAVIR S. CHAUHAN ) reema JUDGE Saini Reema 2013.08.26 11:16 I attest to the accuracy and integrity of this document Chandigarh