Punjab-Haryana High Court
Smt. Pritam Kaur vs Chandigarh Administration on 23 August, 2013
Author: Satish Kumar Mittal
Bench: Satish Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
C.W.P. No. 14147 of 1993
Date of Decision:-23.08.2013
Smt. Pritam Kaur .....Petitioner
Versus
Chandigarh Administration, Chandigarh and others
.....Respondents
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MR. JUSTICE MAHAVIR S. CHAUHAN.
Present:- None for the petitioner.
Mr. Sanjay Kaushal and Mr. A.P. Setia, Advocates
for the respondents.
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SATISH KUMAR MITTAL, J.(Oral)
Case called twice but none has put in appearance on behalf of petitioner.
Dismissed in default.
( SATISH KUMAR MITTAL) JUDGE 23.08.2013 ( MAHAVIR S. CHAUHAN ) reema JUDGE Saini Reema 2013.08.26 11:16 I attest to the accuracy and integrity of this document Chandigarh