Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Employees' State Insurance (General) Regulations, 1950 1. Short title and extent. -(1) These regulations may be called the Employees' State Insurance (General) Regulations, 1950. (2)They extend to the whole of India including the Union Territory of Pondicherry except the State of Jammu and Kashmir.
