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[Cites 0, Cited by 0] [Section 257] [Entire Act]

State of West Bengal - Subsection

Section 257(2) in West Bengal Municipal Corporation Act, 2006

(2)The Corporation may by itself, or in conjunction with any firm or company. and in accordance with such regulations as may be made by it in this behalf, erect plants and machineries for the generation of power and production of gas for the purpose of lighting.