Section 56(2)(a) in Tamil Nadu Chit Funds Act, 1961

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(2)(a) in Tamil Nadu Chit Funds Act, 1961

(a)who does not file the chit agreement under section 6 or a copy of any document under section 11, sub-section (2) of section 20, sub-section (2) of section 21, section 29 or section 32 within the period specified for such filing or within the further time allowed under section 55 for such filing; or

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State of Tamilnadu - Subsection

Section 56(2)(a) in Tamil Nadu Chit Funds Act, 1961