Himachal Pradesh High Court
Parveen Kumar vs . Hrtc & Ors. on 23 February, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Parveen Kumar Vs. HRTC & Ors.
.
CMP No.12543/2021 in CWP No.3346/2021 23.02.2022 Present: Mr. H.R. Bhardwaj, Advocate, for the non-
applicant/petitioner.
Mr. Virbahadur Verma, Advocate, for the applicants/respondents.
Learned counsel for the applicants/respondents prays for an adjournment. List the matter on 08.03.2022.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge 23rd February, 2022(Rohit/vs) ::: Downloaded on - 23/02/2022 20:27:11 :::CIS