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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(2)(k) in The Jammu and Kashmir Fire Force Act, 1967

(k)for the employment of members of the force or use of any equipment outside the area or on special services and the fee payable therefor; and