Section 12(2)(e) in The Punjab Khadi and Village Industries Board Act, 1955

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

(e)

(i)to manufacture tools and implements required for carrying on Khadi and village industries and to manufacture the products of such industries;

(ii)to arrange for the supply of raw materials and tools and implements required for the said purpose; and

(iii)to sell and arrange for the sale of products of the said industries;

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