Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] State of Jharkhand - Subsection Section 13A(c) in Bihar Factories Rules, 1950 (c)the Government may, in addition to the basic qualifications, by order, specify appropriate additional qualifications, if any, for a particular post:
