Rajasthan High Court - Jodhpur
Axis Bank vs Vinod Kumar Vaidh on 18 February, 2020
Author: Arun Bhansali
Bench: Arun Bhansali
(1 of 1) [CW-16480/2019]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 16480/2019
Axis Bank,
----Petitioner
Versus
Vinod Kumar Vaidh
----Respondent
For Petitioner(s) : Mr. Aditya Singhi
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 18/02/2020 Learned counsel for the petitioner prays for time.
The matter is adjourned.
(ARUN BHANSALI),J 27-AK Chouhan/-
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