Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 750] [Entire Act]

State of Uttar Pradesh - Subsection

Section 750(17) in The U.P. Bottling of Foreign Liquor Rules, 1969

(17)bottles used for bottling of concessional rum shall also have sand blasted or embossed on them the words "for troops only" along with the letters "C.S.D." when the rum is meant for export outside Uttar Pradesh and the letter "A.P.O." when meant for issue to the Army Purchase Organisation;