Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(5) in The Rajasthan Agricultural Produce Markets Rules, 1963 (5)dksbZ Hkh ernkrk dyDVj ;k mlds }kjk bl fufeRr izkf/kd`r fdlh vf/kdkjh }kjk fuokZpu&{ks=ksa ds foHkktu ds laca/k esa ikfjr vkns'k ds nl fnu ds Hkhrj] dksbZ fyf[kr vk{ksi] dkj.k nsrs gq, dyDVj ;k mlds }kjk bl fufeRr izkf/kd`r fdlh vf/kdkjh ds le{k izLrqr dj ldsxkA dysDVj ;k mlds }kjk bl fufer izkf/kd`r vf/kdkjh] vkosnd dks lquokbZ dk volj nsus ds i'pkr~ vk{ksi izLrqr djus ds fy, fofgr vof/k dh lekfIr ds i'pkr~ lkr fnu ds Hkhrj ekeys dks vfUre :i ls fofuf'pr djsxkA]
